Shyam Singh vs State Of U.P. And Others
2023 Latest Caselaw 1032 ALL

Citation : 2023 Latest Caselaw 1032 ALL
Judgement Date : 10 January, 2023

Allahabad High Court

Shyam Singh vs State Of U.P. And Others on 10 January, 2023

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 198 of 2004
 

 
Revisionist :- Shyam Singh
 
Opposite Party :- State of U.P. and Others
 
Counsel for Revisionist :- Manish Trivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

List revised.

None is present for the revisionist.

State is represented through learned AGA.

The revision is against the judgment and order of acquittal.

List before appropriate Bench.

Order Date :- 10.1.2023

C. MANI

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