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Jamil vs Addl.Commissioner Meerut And ...
2023 Latest Caselaw 6235 ALL

Citation : 2023 Latest Caselaw 6235 ALL
Judgement Date : 27 February, 2023

Allahabad High Court
Jamil vs Addl.Commissioner Meerut And ... on 27 February, 2023
Bench: Rohit Ranjan Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 30213 of 2000
 

 
Petitioner :- Jamil
 
Respondent :- Addl.Commissioner Meerut And Others
 
Counsel for Petitioner :- H.N.Sharma,G.S.Srivastav
 
Counsel for Respondent :- C.S.C.,Madan Mohan,S.A. Shah
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Heard Sri Girija Shankar Srivastava, learned counsel for the petitioner and learned Standing Counsel for the State.

Judgment reserved.

Order Date :- 27.2.2023

Shekhar

 

 

 
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