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Dharmendra And 4 Others vs State Of U.P.And Another
2023 Latest Caselaw 6123 ALL

Citation : 2023 Latest Caselaw 6123 ALL
Judgement Date : 24 February, 2023

Allahabad High Court
Dharmendra And 4 Others vs State Of U.P.And Another on 24 February, 2023
Bench: Ajit Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 14161 of 2022
 

 
Applicant :- Dharmendra And 4 Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Dinesh Kumar Singh
 
Counsel for Opposite Party :- G.A.,Rohit Nandan Pandey
 

 
Hon'ble Ajit Singh,J.

Order on Correction Application No.1 of 2022.

This correction application has been moved for making correction in the order dated 22.9.2022.

The judgment/order dated 22.9.2022 will stand corrected as follows.

On page 1st in 2nd & 3rd lines of 2nd paragraph 'Smt. Saroj vs. Lalit and others' shall be read as 'Smt. Reena vs. Dharmendra and others'.

The correction application is accordingly allowed.

Order Date :- 24.2.2023

AU

 

 

 
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