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Kumari Megha Garg vs State Of U.P. And 5 Others
2023 Latest Caselaw 6109 ALL

Citation : 2023 Latest Caselaw 6109 ALL
Judgement Date : 24 February, 2023

Allahabad High Court
Kumari Megha Garg vs State Of U.P. And 5 Others on 24 February, 2023
Bench: Sunita Agarwal, Vipin Chandra Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 82 of 2023
 

 
Applicant :- Kumari Megha Garg
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- Kamlesh Kumar Dwivedi,Sr. Advocate
 
Counsel for Opposite Party :- C.S.C.,Chandra Shekhar Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Hon'ble Vipin Chandra Dixit,J.

Sri Chandra Shekhar Singh, learned Advocate for the respondent- UP Avas Evam Vikas Parishad is present.

No good ground has been made to review the judgment and order dated 03.02.2023 passed in Writ-C No.6901 of 2020.

The review application is, accordingly, dismissed.

Order Date :- 24.2.2023

P Kesari

 

 

 
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