Smt. Anjana vs Ajay Kumar Dwivedi Nagar Ayuk ...
2023 Latest Caselaw 5900 ALL

Citation : 2023 Latest Caselaw 5900 ALL
Judgement Date : 22 February, 2023

Allahabad High Court

Smt. Anjana vs Ajay Kumar Dwivedi Nagar Ayuk ... on 22 February, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 742 of 2022
 
Applicant :- Smt. Anjana
 
Opposite Party :- Ajay Kumar Dwivedi Nagar Ayuk (Municipal Comm.) Nagar Nigam Lko.
 
Counsel for Applicant :- Arvind Kumar Vishwakarma
 
Counsel for Opposite Party :- Krishna Kumar Pandey
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Arvind Kumar Vishwakarma, learned counsel for the petitioner contends that the judgment and order passed by the writ Court dated 08.07.2021 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 22.2.2023

J.K. Dinkar

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