Babadeen vs State Of U.P. Through Secy. ...
2023 Latest Caselaw 5815 ALL

Citation : 2023 Latest Caselaw 5815 ALL
Judgement Date : 21 February, 2023

Allahabad High Court

Babadeen vs State Of U.P. Through Secy. ... on 21 February, 2023

Bench: Brij Raj Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 1972 of 2011
 

 
Petitioner :- Babadeen
 
Respondent :- State Of U.P. Through Secy. Revenue Dept.Lucknow And Ors
 
Counsel for Petitioner :- Vinod Kumar Singh,Santosh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Brij Raj Singh,J.

(I. A. No.17 of 2023: Application for Correction)

Cause shown is sufficient. The correction application is allowed.

In paragraph-2 of the judgment dated 5.1.2023 passed in the petition, the words, "Seasonal Collection Peon" are replaced with words, "Collection Peon".

Order Date :- 21.2.2023

Rajneesh JR-PS)

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