Smt. Anita Devi vs Manoj Kumar Singh
2023 Latest Caselaw 5804 ALL

Citation : 2023 Latest Caselaw 5804 ALL
Judgement Date : 21 February, 2023

Allahabad High Court

Smt. Anita Devi vs Manoj Kumar Singh on 21 February, 2023

Bench: Sunita Agarwal, Sadhna Rani (Thakur)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- FIRST APPEAL No. - 445 of 2014
 

 
Appellant :- Smt. Anita Devi
 
Respondent :- Manoj Kumar Singh
 
Counsel for Appellant :- Ramesh Chand Tiwari
 
Counsel for Respondent :- V.P. Gupta,Vindeshwari Prasad
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Hon'ble Mrs. Sadhna Rani (Thakur),J.

In re: Civil Misc. Correction Application no.17 of 2022

Heard learned counsel for the parties.

In the first line of the last paragraph of the judgment and order dated 30.09.2022, the date "03.07.2019" be corrected and replaced as "10.07.2019".

The correction application is, accordingly, allowed.

Order Date :- 21.2.2023

Harshita

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