Sher Bahadur Singh vs State Of U.P. And 7 Others
2023 Latest Caselaw 5795 ALL

Citation : 2023 Latest Caselaw 5795 ALL
Judgement Date : 21 February, 2023

Allahabad High Court

Sher Bahadur Singh vs State Of U.P. And 7 Others on 21 February, 2023

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 4501 of 2023
 

 
Petitioner :- Sher Bahadur Singh
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Sunil Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Sri Sunil Kumar, learned counsel for petitioner and Sri Siddharth Singh, learned Additional Chief Standing Counsel appearing on behalf of State-respondents.

Judgment Reserved.

Order Date :- 21.2.2023

P. Pandey

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