Rajpal vs State Of U.P. And 2 Others
2023 Latest Caselaw 5628 ALL

Citation : 2023 Latest Caselaw 5628 ALL
Judgement Date : 20 February, 2023

Allahabad High Court

Rajpal vs State Of U.P. And 2 Others on 20 February, 2023

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 5041 of 2023
 

 
Petitioner :- Rajpal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sushil Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Sri Sushil Kumar Pandey, learned counsel for petitioner and Sri Dinesh Kumar Gupta, learned Standing Counsel appearing on behalf of State-respondents.

Judgment Reserved.

Order Date :- 20.2.2023

P. Pandey

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