Shri Dhar Yadav And 2 Others vs State Of U.P. And 2 Others
2023 Latest Caselaw 5314 ALL

Citation : 2023 Latest Caselaw 5314 ALL
Judgement Date : 16 February, 2023

Allahabad High Court

Shri Dhar Yadav And 2 Others vs State Of U.P. And 2 Others on 16 February, 2023

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 16567 of 2022
 

 
Petitioner :- Shri Dhar Yadav And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C,Siddharth Singhal
 

 
Hon'ble Jaspreet Singh,J.

The petition is partly allowed by means of the judgment and order dated 16.02.2023 passed in WRIT-A No.19234 of 2022, on separate sheets.

Order Date :- 16.2.2023

Rakesh/-

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