Citation : 2023 Latest Caselaw 5312 ALL
Judgement Date : 16 February, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 16951 of 2022 Petitioner :- Rovin Agrawal Respondent :- State Of U P And 2 Others Counsel for Petitioner :- Samarth Sinha,Vijay Sinha Counsel for Respondent :- C.S.C.,Siddharth Singhal Hon'ble Jaspreet Singh,J.
The petition is partly allowed by means of the judgment and order dated 16.02.2023 passed in WRIT-A No.19234 of 2022, on separate sheets.
Order Date :- 16.2.2023
Rakesh/-
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