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Karan Lal vs State Of U.P. And 4 Others
2023 Latest Caselaw 4731 ALL

Citation : 2023 Latest Caselaw 4731 ALL
Judgement Date : 13 February, 2023

Allahabad High Court
Karan Lal vs State Of U.P. And 4 Others on 13 February, 2023
Bench: Sunita Agarwal, Nand Prabha Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 1355 of 2023
 

 
Petitioner :- Karan Lal
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Amar Nath Tiwari,Pravesh Kumar
 
Counsel for Respondent :- C.S.C.,Shyam Mani Shukla
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Hon'ble Ms. Nand Prabha Shukla,J.

The challenge in the present petition is with regard to the reservation in OBC category by the notification dated 05.12.2022 which has been quashed by this Court vide judgment and order dated 27.12.2022 in Public Interest Litigation (PIL) No.878 of 2022.

In view of the directions issued by the Apex Court to conduct a fresh exercise in relation to the reservation for the OBC category, the present petition is rendered infructuous and is dismissed, accordingly.

Order Date :- 13.2.2023

Ved Prakash

 

 

 
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