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Shamsher Khan And Another vs State Of U.P. And 2 Others
2023 Latest Caselaw 4382 ALL

Citation : 2023 Latest Caselaw 4382 ALL
Judgement Date : 10 February, 2023

Allahabad High Court
Shamsher Khan And Another vs State Of U.P. And 2 Others on 10 February, 2023
Bench: Sunita Agarwal, Nand Prabha Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 40420 of 2022
 

 
Petitioner :- Shamsher Khan And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Hare Ram
 
Counsel for Respondent :- CSC
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Hon'ble Ms. Nand Prabha Shukla,J.

The case is called out.

No one has put in appearance on behalf of the petitioners to press the writ petition. However, Sri Amrish Shukla, learned Additional Chief Standing Counsel appears for the State-respondents.

The challenge in the present petition is with regard to the reservation in OBC category by the notification dated 05.12.2022 which has been quashed by this Court vide judgment and order dated 27.12.2022 in Public Interest Litigation (PIL) No.878 of 2022.

In view of the directions issued by the Apex Court to conduct a fresh exercise in relation to the reservation for the OBC category, the present petition is rendered infructuous and is dismissed, accordingly.

Order Date :- 10.2.2023

P Kesari

 

 

 
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