Abdul vs State Of U.P. And 3 Others
2023 Latest Caselaw 3748 ALL

Citation : 2023 Latest Caselaw 3748 ALL
Judgement Date : 6 February, 2023

Allahabad High Court

Abdul vs State Of U.P. And 3 Others on 6 February, 2023

Bench: Shekhar Kumar Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 44045 of 2022
 

 
Applicant :- Abdul
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Ajay Tripathi,Surya Prakash Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Shekhar Kumar Yadav,J.

Mr. Surya Prakash Pandey, learned counsel for the applicant has stated that the court below has pronounced the final judgment, therefore, the present application has become infructuous.

In view of statement made, the present application is dismissed as infructuous.

Order Date :- 6.2.2023

Ajeet

Download the LatestLaws.com Mobile App