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Rajesh Kumar Dixit And Another vs State Of U.P. And Another
2023 Latest Caselaw 3562 ALL

Citation : 2023 Latest Caselaw 3562 ALL
Judgement Date : 3 February, 2023

Allahabad High Court
Rajesh Kumar Dixit And Another vs State Of U.P. And Another on 3 February, 2023
Bench: Neeraj Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 166 of 2023
 

 
Petitioner :- Rajesh Kumar Dixit And Another
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Saurabh Srivastava
 
Counsel for Respondent :- C.S.C.,Satyam Singh,Shivali Tripathi,Vaibhav Tripathi
 

 
Hon'ble Neeraj Tiwari,J.

Heard learned counsel for petitioners, learned standing counsel for State-respondents and Sri Alok Mishra, Advocate holding brief of Sri Vaibhav Tripathi, learned counsel for respondent No. 2.

Learned counsel for petitioner submitted that present controversy is squarely covered with the judgment of this Court passed in Writ-A No. 11318 of 2021 decided on 04.10.2021, therefore, this petition may also be disposed of on same terms, which has not been disputed by learned counsel for respondents.

Accordingly, petition is disposed of in terms of order dated 04.10.2021 passed in Writ-A No. 11318 of 2021.

Order Date :- 3.2.2023

Sartaj

 

 

 
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