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Dhirendra Kumar vs State Of U.P. And4 Others
2023 Latest Caselaw 3561 ALL

Citation : 2023 Latest Caselaw 3561 ALL
Judgement Date : 3 February, 2023

Allahabad High Court
Dhirendra Kumar vs State Of U.P. And4 Others on 3 February, 2023
Bench: Saurabh Shyam Shamshery



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 1718 of 2023
 

 
Petitioner :- Dhirendra Kumar
 
Respondent :- State Of U.P. And4 Others
 
Counsel for Petitioner :- Anurag Shukla,Kamal Pati Shukla
 
Counsel for Respondent :- C.S.C.,Yogendra Singh Bohra
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Learned counsel for parties are in agreement that this writ petition be disposed of in terms of judgment passed by this Court in case of Usha Rani Vs. State of U.P. & Ors, Writ-A No.17399 of 2019 dated 7.11.2019, affirmed by Supreme Court.

In view of above, this writ petition is disposed of in terms of Usha Rani (supra).

Order Date :- 3.2.2023

Nirmal Sinha

 

 

 
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