Citation : 2023 Latest Caselaw 3556 ALL
Judgement Date : 3 February, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 22001 of 2022 Petitioner :- Himanshu Vashisth Respondent :- State Of U P And 3 Others Counsel for Petitioner :- Brajesh Shukla Counsel for Respondent :- C.S.C.,Shyam Krishna Gupta Hon'ble Saurabh Shyam Shamshery,J.
Learned counsel for parties are in agreement that this writ petition be disposed of in terms of judgment passed by this Court in case of Usha Rani Vs. State of U.P. & Ors, Writ-A No.17399 of 2019 dated 7.11.2019, affirmed by Supreme Court.
In view of above, this writ petition is disposed of in terms of Usha Rani (supra).
Order Date :- 3.2.2023
Nirmal Sinha
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