Sarita Yadav vs State Of U.P. And 3 Others
2023 Latest Caselaw 3550 ALL

Citation : 2023 Latest Caselaw 3550 ALL
Judgement Date : 3 February, 2023

Allahabad High Court

Sarita Yadav vs State Of U.P. And 3 Others on 3 February, 2023

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 22076 of 2022
 

 
Petitioner :- Sarita Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Lakshmi Kant Trigunait,Dev Kant Trigunait
 
Counsel for Respondent :- C.S.C.,Archana Singh
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Learned counsel for parties are in agreement that this writ petition be disposed of in terms of judgment passed by this Court in case of Usha Rani Vs. State of U.P. & Ors, Writ-A No.17399 of 2019 dated 7.11.2019, affirmed by Supreme Court.

In view of above, this writ petition is disposed of in terms of Usha Rani (supra).

Order Date :- 3.2.2023

Nirmal Sinha

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