Deokali Singh vs D.D.C.Gonda And Others
2023 Latest Caselaw 35698 ALL

Citation : 2023 Latest Caselaw 35698 ALL
Judgement Date : 18 December, 2023

Allahabad High Court

Deokali Singh vs D.D.C.Gonda And Others on 18 December, 2023





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:83547
 
Court No. - 18
 

 
Case :- WRIT - B No. - 265 of 1999
 

 
Petitioner :- Deokali Singh
 
Respondent :- D.D.C.Gonda And Others
 
Counsel for Petitioner :- H.S.Sahai,U.S.Sahai
 
Counsel for Respondent :- Chief Standing Counsel,Jai Kumar,N.K.Dwivedi,Pankaj Gupta,R.N.Gupta,Ram Kumar Singh
 

 
Hon'ble Shree Prakash Singh,J.

Heard Sri U.S. Sahai, learned counsel for the petitioner, Sri Ram Kumar Singh, counsel for opposite party no. 2, Sri Hemant Pandey, learned standing counsel for the State and Sri Pankaj Gupta, counsel for Gaon Sabha.

Judgment reserved.

Order Date :- 18.12.2023

Mayank

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