Sachin Daubey vs State Of U.P.
2023 Latest Caselaw 34701 ALL

Citation : 2023 Latest Caselaw 34701 ALL
Judgement Date : 11 December, 2023

Allahabad High Court

Sachin Daubey vs State Of U.P. on 11 December, 2023

Author: Siddharth

Bench: Siddharth





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:234018
 
Court No. - 64
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44650 of 2021
 

 
Applicant :- Sachin Daubey
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Mahendra Tripathi,Narendra Kumar Singh,Pradeep Chauhan
 
Counsel for Opposite Party :- G.A.,Radhey Shyam Yadav
 

 
Hon'ble Siddharth,J.

1. As per office report dated 07.12.2023, the evidence of parties have been concluded. The date is already fixed on 20.12.2023 for final judgment.

2. This bail application is, accordingly, rejected.

3. Trial court is expected to pronounce the judgment on the date fixed.

Order Date :- 11.12.2023

Abhishek

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