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Senior Superintendent Of Post Offices ... vs Shri Umrai Singh
2023 Latest Caselaw 33562 ALL

Citation : 2023 Latest Caselaw 33562 ALL
Judgement Date : 1 December, 2023

Allahabad High Court

Senior Superintendent Of Post Offices ... vs Shri Umrai Singh on 1 December, 2023

Author: Saumitra Dayal Singh

Bench: Saumitra Dayal Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:228061-DB
 
Court No. - 39
 

 
Case :- WRIT - A No. - 13405 of 2023
 

 
Petitioner :- Senior Superintendent Of Post Offices And 3 Others
 
Respondent :- Shri Umrai Singh
 
Counsel for Petitioner :- Krishna Agarawal
 

 
Hon'ble Saumitra Dayal Singh,J.
 

Hon'ble Shiv Shanker Prasad,J.

1. Heard Mr.Krishna Agarawal, learned counsel for the petitioner-Union of India.

2. The present writ petition has been filed for the relief as below:

"(I) Issue a writ, order or direction in the nature of Certiorari calling for the record to quash the impugned judgment and order dated 06.01.2023 passed by the Central Administrative Tribunal, Allahabad Bench, Allahabad in Original Application No. 286 of 2019 (Annexure No. 1 to this writ petition).

(II) Issue any other writ, order or direction which this Hon'ble Court may deem fit and proper in the circumstances of the case.

(III) Award the cost of the writ petition to the petitioners."

3. By a detailed order passed today, Writ-A No. 10505 of 2023 (Union of India & 2 Others vs. Heeral Lal & Another) has been dismissed. For the reasons contained in that order, the present petition must be in the same fate. Accordingly, the present writ petition is dismissed.

(Shiv Shanker Prasad, J.) (Saumitra Dayal Singh, J.)

Order Date :- 1.12.2023

Sushil/-

 

 

 
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