Anoop Pathak vs State Of U.P. Thru. Prin. Secy. ...
2023 Latest Caselaw 23668 ALL

Citation : 2023 Latest Caselaw 23668 ALL
Judgement Date : 28 August, 2023

Allahabad High Court

Anoop Pathak vs State Of U.P. Thru. Prin. Secy. ... on 28 August, 2023

Bench: Vivek Chaudhary, Manish Kumar Nigam





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:57462-DB
 
Court No. - 3
 

 
Case :- WRIT - C No. - 2991 of 2023
 

 
Petitioner :- Anoop Pathak
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home, Civil Secrt. Lko. And Others
 
Counsel for Petitioner :- Ranjana Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Hon'ble Manish Kumar Nigam,J.

1. Heard learned counsel for parties.

2. Judgment is reserved.

Order Date :- 28.8.2023

Arti/-

[Manish Kumar Nigam,J.] [Vivek Chaudhary,J.]

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