Dakshinanchal Vidyut Vitran ... vs State Of U.P. And Another
2023 Latest Caselaw 22246 ALL

Citation : 2023 Latest Caselaw 22246 ALL
Judgement Date : 17 August, 2023

Allahabad High Court

Dakshinanchal Vidyut Vitran ... vs State Of U.P. And Another on 17 August, 2023

Bench: Sadhna Rani (Thakur)





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:166005
 
Court No. - 84
 

 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 5693 of 2015
 

 
Appellant :- Dakshinanchal Vidyut Vitran Nigam Ltd. And Another
 
Respondent :- State of U.P. and Another
 
Counsel for Appellant :- Rajendra Kumar Mishra
 
Counsel for Respondent :- G.A.,Bidhan Chandra Rai,Purushottam Dixit
 

 
Hon'ble Mrs. Sadhna Rani (Thakur),J.

No one has put in appearance on behalf of the appellant. Sri Deepak Kumar Pandey, Advocate holding brief of Sri Bidhan Chandra Rai, learned counsel for the opposite party no.2 is present.

This is an appeal against the judgment and order dated 07.10.2015 whereby the opposite party no. 2 is acquitted of the charges under Section 39/40 of the Electricity Act and Section 379 I.P.C.

As the learned counsel for the appellants are not present to pursue his appeal since last so many dates, hence the appeal is dismissed for want of prosecution.

Order Date :- 17.8.2023

T.S.