Mahanagar Kalyan Mandal Thru ... vs State Of U.P. Thru Secy. Nagar ...
2023 Latest Caselaw 22040 ALL

Citation : 2023 Latest Caselaw 22040 ALL
Judgement Date : 16 August, 2023

Allahabad High Court

Mahanagar Kalyan Mandal Thru ... vs State Of U.P. Thru Secy. Nagar ... on 16 August, 2023

Bench: Vivek Chaudhary, Manish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Court No. - 3
 

 
Case :- WRIT - C No. - 5915 of 2002
 

 
Petitioner :- Mahanagar Kalyan Mandal Thru General Secy. Pramod Kumar Adv
 
Respondent :- State Of U.P. Thru Secy. Nagar Vikas And 2 Others
 
Counsel for Petitioner :- Dr. L.P. Mishra
 
Counsel for Respondent :- C.S.C.,R.K. Singh,S.S. Chauhan
 

 
Hon'ble Vivek Chaudhary,J.

Hon'ble Manish Kumar,J.

1. This petition was connected with Writ Petition No.1252 (M/B) of 2003 which stands decided by judgment and order dated 27.02.2012.

2. Dr. L.P. Mishra, learned counsel for petitioner and S. S. Chauhan, learned counsel for respondent no.2 and 3 submit that the present writ petition may be disposed of in terms of the said order dated 27.02.2012.

3. In view thereof, present petition is also disposed of in terms of order dated 27.02.2012 passed in Writ Petition No. 1252 (M/B) of 2003.

Order Date :- 16.8.2023

Arti/-

[Manish Kumar,J.] [Vivek Chaudhary,J.]

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Mahanagar Kalyan Mandal Thru ... vs State Of U.P. Thru Secy. Nagar ...
2023 Latest Caselaw 22040 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

LatestLaws Partner Event : IJJ

Mahanagar Kalyan Mandal Thru ... vs State Of U.P. Thru Secy. Nagar ...2023 Latest Caselaw 22040 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

LatestLaws Partner Event : IJJ

Mahanagar Kalyan Mandal Thru ... vs State Of U.P. Thru Secy. Nagar ...
2023 Latest Caselaw 22040 ALL