M/S Sir Shadi Lal Distillery And ... vs Pvvnl And Others
2023 Latest Caselaw 21029 ALL

Citation : 2023 Latest Caselaw 21029 ALL
Judgement Date : 7 August, 2023

Allahabad High Court

M/S Sir Shadi Lal Distillery And ... vs Pvvnl And Others on 7 August, 2023

Bench: Siddhartha Varma, Syed Qamar Rizvi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:158055-DB
 
Court No. - 3
 

 
Case :- WRIT - C No. - 48862 of 2011
 

 
Petitioner :- M/S Sir Shadi Lal Distillery And Chemical Works
 
Respondent :- Pvvnl And Others
 
Counsel for Petitioner :- B.C. Rai
 
Counsel for Respondent :- A.N. Singh,Pankaj Kumar Shukla
 

 
Hon'ble Siddhartha Varma,J.

Hon'ble Syed Qamar Hasan Rizvi,J.

Heard Sri Narendra Kumar Tiwari, learned counsel appearing for the respondent nos.1 and 2 and Sri Ajay Singh, learned counsel for respondent no.3.

Learned counsel appearing for respondent nos.1 and 2 states that the case is covered by the judgment and order dated 21.3.2017 passed in Writ-C No.30898 of 2016.

Under such circumstances, the writ petition stands dismissed. Interim order, if any, stands vacated.

Order Date :- 7.8.2023

(Syed Qamar Hasan Rizvi, J.) (Siddhartha Varma, J.)

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M/S Sir Shadi Lal Distillery And ... vs Pvvnl And Others
2023 Latest Caselaw 21029 ALL

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M/S Sir Shadi Lal Distillery And ... vs Pvvnl And Others2023 Latest Caselaw 21029 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

M/S Sir Shadi Lal Distillery And ... vs Pvvnl And Others
2023 Latest Caselaw 21029 ALL