Food Corporation Of India Through ... vs Presiding Officer Central Govt. ...
2023 Latest Caselaw 9668 ALL

Citation : 2023 Latest Caselaw 9668 ALL
Judgement Date : 3 April, 2023

Allahabad High Court

Food Corporation Of India Through ... vs Presiding Officer Central Govt. ... on 3 April, 2023

Bench: Irshad Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- WRIT - A No. - 1511 of 2003
 

 
Petitioner :- Food Corporation Of India Through Its D.M. Hapur
 
Respondent :- Presiding Officer Central Govt. Industrial Tribunal Lko.
 
Counsel for Petitioner :- Jaideep Narain Mathur,Virendra Mishra
 
Counsel for Respondent :- C.S.C.,M.M. Asthana,Pragati Singh,Saurabh Shukla,T.B.Singh
 

 
Hon'ble Irshad Ali,J.

1. Heard Shri Virendra Mishra, learned counsel for the petitioner and Shri Saurabh Shukla, learned counsel for the respondent.

2. Arguments are concluded.

3. Judgment is reserved.

Order Date :- 3.4.2023

GK Sinha

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