Shambhu Saran Singh vs Excise Commissioner, Allahabad ...
2023 Latest Caselaw 12994 ALL

Citation : 2023 Latest Caselaw 12994 ALL
Judgement Date : 26 April, 2023

Allahabad High Court

Shambhu Saran Singh vs Excise Commissioner, Allahabad ... on 26 April, 2023

Bench: Pankaj Bhatia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 184 of 2022
 

 
Applicant :- Shambhu Saran Singh
 
Opposite Party :- Excise Commissioner, Allahabad And Others
 
Counsel for Applicant :- Yogendra Mishra,Amit Gupta
 

 
Hon'ble Pankaj Bhatia,J.

The review application has been filed seeking review of the judgment dated 14.09.2022.

Against the same order, another review application no.177 of 2022 was preferred seeking review of the same order dated 14.09.2022, the said review application was dismissed on 30.01.2023.

Thus, following the said judgment and on the same grounds, the present review application is dismissed.

Order Date :- 26.4.2023

VNP/-

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