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Durgesh Kumar Mishra vs State Of U.P. Thru. Secy. Deptt. ...
2023 Latest Caselaw 11330 ALL

Citation : 2023 Latest Caselaw 11330 ALL
Judgement Date : 17 April, 2023

Allahabad High Court
Durgesh Kumar Mishra vs State Of U.P. Thru. Secy. Deptt. ... on 17 April, 2023
Bench: Pankaj Bhatia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- WRIT - A No. - 2679 of 2023
 

 
Petitioner :- Durgesh Kumar Mishra
 
Respondent :- State Of U.P. Thru. Secy. Deptt. Cooperative, Lko. And 5 Others
 
Counsel for Petitioner :- Dhirendra Singh
 
Counsel for Respondent :- C.S.C.,Rakesh Kumar Chaudhary
 

 
Hon'ble Pankaj Bhatia,J.

Short Counter Affidavit filed by Sri Rakesh Kumar Chaudhary on behalf of the respondents no.3 to 5 is taken on record.

The Counsel for the petitioner has sent an illness slip today, however, Sri Rakesh Kumar Chaudhary, learned Counsel for the respondent states that the relief as prayed for in the present writ petition has been decided by this Court vide judgment dated 27.03.2023 passed in Writ-A No.3251 of 2022.

In view thereof, the benefit of the said judgment shall apply to the petitioner also.

The writ petition is disposed off.

Order Date :- 17.4.2023

akverma

 

 

 
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