The New India Assurance Co. Ltd. vs Shiv Mangalk Kushwaha And Another
2023 Latest Caselaw 11297 ALL

Citation : 2023 Latest Caselaw 11297 ALL
Judgement Date : 17 April, 2023

Allahabad High Court

The New India Assurance Co. Ltd. vs Shiv Mangalk Kushwaha And Another on 17 April, 2023

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 924 of 1997
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Shiv Mangalk Kushwaha And Another
 
Counsel for Appellant :- K.S. Amist
 
Counsel for Respondent :- Vashistha Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri K.S. Amist, learned counsel for appellant and Sri Vashistha Tiwari, learned counsel for respondent.

Judgment reserved.

Order Date :- 17.4.2023

Mukesh

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