Harish Chandra Mishra vs Dr. Satya Narayan Singh, ...
2023 Latest Caselaw 10184 ALL

Citation : 2023 Latest Caselaw 10184 ALL
Judgement Date : 6 April, 2023

Allahabad High Court

Harish Chandra Mishra vs Dr. Satya Narayan Singh, ... on 6 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1786 of 2022
 
Applicant :- Harish Chandra Mishra
 
Opposite Party :- Dr. Satya Narayan Singh, Director, Ayurvedic Services, U.P. Lko. And Another
 
Counsel for Applicant :- Pradeep Kumar Shukla
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Pradeep Kumar Shukla, learned counsel for the applicant contends that the judgment and order passed by the Writ Court dated 15.02.2022 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 6.4.2023

J.K. Dinkar

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