Afazal vs State Of U.P. And Another
2023 Latest Caselaw 10182 ALL

Citation : 2023 Latest Caselaw 10182 ALL
Judgement Date : 6 April, 2023

Allahabad High Court

Afazal vs State Of U.P. And Another on 6 April, 2023

Bench: Sanjay Kumar Pachori




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL REVISION No. - 3126 of 2016
 

 
Revisionist :- Afazal
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Adeel Ahmad Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sanjay Kumar Pachori,J.

None appears for the revisionist even in the revised call, however, Shri Saurabh Srivastava, learned A.G.A. for the State is present.

As per compliance report, the revisionist has been acquitted vide judgment and order dated 18.7.2017, therefore, present revision has become infructuous due to acquittal of the revisionist.

In view of the above, present revision is dismissed as infructuous.

Order Date :- 6.4.2023

T. Sinha

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