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Rashid vs State Of U.P.
2023 Latest Caselaw 10179 ALL

Citation : 2023 Latest Caselaw 10179 ALL
Judgement Date : 6 April, 2023

Allahabad High Court
Rashid vs State Of U.P. on 6 April, 2023
Bench: Sanjay Kumar Pachori



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL REVISION No. - 2830 of 2015
 

 
Revisionist :- Rashid
 
Opposite Party :- State of U.P.
 
Counsel for Revisionist :- Sunil Kumar Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Sanjay Kumar Pachori,J.

None appears for the revisionist even in the revised call, however, Shri Ghanshyam Kesarwani, learned A.G.A. for the State is present.

As per compliance report, the revisionist has been acquitted vide judgment and order dated 15.3.2016, therefore, present revision has become infructuous due to acquittal of the revisionist.

In view of the above, present revision is dismissed as infructuous.

Order Date :- 6.4.2023

T. Sinha

 

 

 
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