U.P.State Road Transport ... vs Jagdamba Singh And Another
2023 Latest Caselaw 10091 ALL

Citation : 2023 Latest Caselaw 10091 ALL
Judgement Date : 5 April, 2023

Allahabad High Court

U.P.State Road Transport ... vs Jagdamba Singh And Another on 5 April, 2023

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 574 of 1997
 

 
Appellant :- U.P.State Road Transport Corporation And Others
 
Respondent :- Jagdamba Singh And Another
 
Counsel for Appellant :- Avanish Mishra,Lal Dhari Rajbhar,Mritunjay Mohan Sahai
 
Counsel for Respondent :- Prabodh Gaur,S.D. Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

While going through the record certain factual aspects are to be ascertained, hence, the judgment is deferred.

List the matter on 12.04.2023.

Order Date :- 5.4.2023

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