The New India Assurance Co.Ltd. vs Vishwadeep Solanki And Another
2023 Latest Caselaw 10090 ALL

Citation : 2023 Latest Caselaw 10090 ALL
Judgement Date : 5 April, 2023

Allahabad High Court

The New India Assurance Co.Ltd. vs Vishwadeep Solanki And Another on 5 April, 2023

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 381 of 1996
 

 
Appellant :- The New India Assurance Co.Ltd.
 
Respondent :- Vishwadeep Solanki And Another
 
Counsel for Appellant :- P.Srivastava,Amit Singh
 
Counsel for Respondent :- R.K. Yadav,Madhav Jain,R.D. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

While going through the record certain factual aspects are to be ascertained, hence, the judgment is deferred.

List the matter on 12.04.2023.

Order Date :- 5.4.2023

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