Citation : 2022 Latest Caselaw 12691 ALL
Judgement Date : 12 September, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- MATTERS UNDER ARTICLE 227 No. - 5783 of 2022 Petitioner :- Shiv Mohan Singh Respondent :- Govind Singh Counsel for Petitioner :- Atul Tej Kulshrestha,Abhishek Kulshrestha Hon'ble Vivek Chaudhary,J.
Learned counsel for the petitioner submits that he has filed the present petition for expeditious disposal of the Nagar Palika Appeal No. 13 of 2014 (Govind Singh vs. Shiv Mohan Singh. Learned counsel for the petitioner informs the Court that now in the said appeal, 16th of September is the date fixed for delivery of judgment in the court below.
In view thereof, no further order is required to be passed in the petition and the petition is consigned to record.
Order Date :- 12.9.2022
Sumaira
(Vivek Chaudhary, J.)
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