Vijay Kumar Sharma vs State Of U.P. And Another
2022 Latest Caselaw 18170 ALL

Citation : 2022 Latest Caselaw 18170 ALL
Judgement Date : 21 November, 2022

Allahabad High Court

Vijay Kumar Sharma vs State Of U.P. And Another on 21 November, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 31553 of 2011
 

 
Applicant :- Vijay Kumar Sharma
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Rajesh Sharma,Manoj Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. None appears on behalf of the applicant. However, learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 24.11.2011 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 21.11.2022

MN/-

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