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Ayub Husain And 48 Others vs Union Of India And 3 Others
2022 Latest Caselaw 4285 ALL

Citation : 2022 Latest Caselaw 4285 ALL
Judgement Date : 26 May, 2022

Allahabad High Court
Ayub Husain And 48 Others vs Union Of India And 3 Others on 26 May, 2022
Bench: Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 6652 of 2017
 

 
Petitioner :- Ayub Husain And 48 Others
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Niraj Kumar Tripathi, C.S.C., Qazi Vakil Ahmad
 
Counsel for Respondent :- A.S.G.I., Anant Tiwari
 

 
Hon'ble Siddharth,J.

This writ petition isallowed interms of judgment and order of date passed in Writ - A No. 38477 of 2016 (Balendra Prasad Rai and 211 Others vs. State of U.P. and 4 Others).

Order Date :- 26.5.2022

Rohit

 

 

 
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