Smt.Hora Bi vs Mohammad Asalam
2022 Latest Caselaw 3848 ALL

Citation : 2022 Latest Caselaw 3848 ALL
Judgement Date : 23 May, 2022

Allahabad High Court

Smt.Hora Bi vs Mohammad Asalam on 23 May, 2022

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2839 of 2022
 

 
Petitioner :- Smt.Hora Bi
 
Respondent :- Mohammad Asalam
 
Counsel for Petitioner :- Ranjeet Kumar Yadav
 

 
Hon'ble J.J. Munir,J.

Perused the report dated 19.05.2022, submitted by the Civil Judge (Junior Division), Sambhal. The report shows that the learned Trial Judge Mr. Shwetank Chauhan, has proceeded with the trial of the suit, concluded it and delivered judgment on 19.05.2022.

This Court must commend the good dispatch shown by the learned Judge.

Since the suit has been decided, no further orders are required to be made in this petition. It is consigned to record.

There shall be no order as to costs.

Order Date :- 23.5.2022

NSC

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