Vikas Gupta vs State Of U.P. And 2 Others
2022 Latest Caselaw 2556 ALL

Citation : 2022 Latest Caselaw 2556 ALL
Judgement Date : 11 May, 2022

Allahabad High Court

Vikas Gupta vs State Of U.P. And 2 Others on 11 May, 2022

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 17906 of 2021
 

 
Petitioner :- Vikas Gupta
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rakesh Kumar Singh,Krishnaji Khare
 
Counsel for Respondent :- C.S.C.,A.K.S.Parihar
 

 
Hon'ble Siddharth,J.

Heard Sri Krishnaji Khare, learned counsel for the petitioner, learned Standing Counsel for respondent no. 1 and Sri A.K.S. Parihar, Advocate appears on behalf of respondent nos. 2 and 3.

Judgment reserved.

Order Date :- 11.5.2022

Rohit

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