Satpal vs State Of U.P.
2022 Latest Caselaw 2311 ALL

Citation : 2022 Latest Caselaw 2311 ALL
Judgement Date : 7 May, 2022

Allahabad High Court

Satpal vs State Of U.P. on 7 May, 2022

Bench: Ajit Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 84
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2259 of 2022
 

 
Applicant :- Satpal
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Raj Kumar Khanna,Amber Khanna
 
Counsel for Opposite Party :- G.A.,Vivek Sharma
 

 
Hon'ble Ajit Singh,J.

Order on Correction Application No. 03 of 2022.

The aforesaid correction application is allowed.

The judgment and order dated 21.04.2022 will stand corrected as follows:-

In 2nd line of para - 2 of the aforesaid order, Sections "498-A, 304-B IPC" should be read as "498-A, 304-B, 201 IPC".

Order Date :- 7.5.2022

LBY

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