Smt. Arti Devi And 2 Others vs Shri Narendra Shankar Pandey D.M. ...
2022 Latest Caselaw 2216 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5866 of 2014
 

 
Applicant :- Smt. Arti Devi And 2 Others
 
Opposite Party :- Shri Narendra Shankar Pandey D.M. S.R. Nagar And 2 Others
 
Counsel for Applicant :- Kamleshwar Singh
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Prakash Padia,J.

List has been revised but nobody is present on behalf of the applicants whereas learned Standing Counsel is present.

The applicants are before this Court for a direction to initiate contempt proceedings against the opposite party for wilful disobedience of the judgment and order dated 31.07.2014 passed in Writ Petition No. 38572 of 2014.

From perusal of the record, it appears that either the order of the writ Court has been complied with or the parties have lost their interest.

In the circumstances, it is needless to keep pending this contempt application.

In view of the same, the present contempt application is dismissed.

However, in case, any relief still survives in the present application, the applicants shall be at liberty to file application for revival of the present application.

Order Date :- 6.5.2022

Swati