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Kapil Yadav And 3 Others vs State Of U.P. And 7 Others
2022 Latest Caselaw 2120 ALL

Citation : 2022 Latest Caselaw 2120 ALL
Judgement Date : 5 May, 2022

Allahabad High Court
Kapil Yadav And 3 Others vs State Of U.P. And 7 Others on 5 May, 2022
Bench: Ashwani Kumar Mishra, Vikram D. Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 175 of 2022
 

 
Applicant :- Kapil Yadav And 3 Others
 
Opposite Party :- State Of U.P. And 7 Others
 
Counsel for Applicant :- Kamlesh Kumar Tiwari
 
Counsel for Opposite Party :- C.S.C.,Mushir Khan,Saurabh Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

Hon'ble Vikram D. Chauhan,J.

We do no find any error apparent on the face of record which may require review of our judgment and order dated 1.12.2021, passed in writ petition no. 21864 of 2021. In the event our previous order is being misinterpreted or misread by the authorities, as is alleged, that would constitute a separate cause to be examined in appropriate proceedings.

The review application is, accordingly, rejected.

Order Date :- 5.5.2022

Ranjeet Sahu

 

 

 
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