Parth Alias Pratham vs New India Insurance Co. Ltd. And 2 ...
2022 Latest Caselaw 226 ALL

Citation : 2022 Latest Caselaw 226 ALL
Judgement Date : 28 March, 2022

Allahabad High Court

Parth Alias Pratham vs New India Insurance Co. Ltd. And 2 ... on 28 March, 2022

Bench: Kaushal Jayendra Thaker, Ajai Tyagi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3712 of 2017
 

 
Appellant :- Parth Alias Pratham
 
Respondent :- New India Insurance Co. Ltd. And 2 Others
 
Counsel for Appellant :- Pawan Kumar Singh,Devesh Pratap Singh Chauhan
 
Counsel for Respondent :- Rakesh Bahadur
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Ajai Tyagi,J.

At the request of learned counsel for the appellant list the matter on 04.04.2022 as he would like to rely on certain judgments as the tribunal according to him has not granted proper compensation to the sole minor survivor.

Name of Sri S.C Srivastava, learned counsel on behalf of respondents be shown in the cause list.

Order Date :- 28.3.2022

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