Pankaj Yadav vs State Of U P And 3 Others
2022 Latest Caselaw 5292 ALL

Citation : 2022 Latest Caselaw 5292 ALL
Judgement Date : 20 June, 2022

Allahabad High Court

Pankaj Yadav vs State Of U P And 3 Others on 20 June, 2022

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 13602 of 2019
 

 
Petitioner :- Pankaj Yadav
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Ranjeet Yadav,Satyawan Yadav,Shiv Bahadur Singh
 
Counsel for Respondent :- C.S.C.,Piyush Shukla
 

 
Hon'ble Siddharth,J.

Heard Sri Shiv Bahadur Singh, learned counsel for the petitioner and learned Standing Counsel for the State-respondents.

Judgment reserved.

Order Date :- 20.6.2022

Rohit

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