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Sayad Bisarat Ali And 2 Others vs Archit Goyal And 3 Others
2022 Latest Caselaw 5105 ALL

Citation : 2022 Latest Caselaw 5105 ALL
Judgement Date : 9 June, 2022

Allahabad High Court
Sayad Bisarat Ali And 2 Others vs Archit Goyal And 3 Others on 9 June, 2022
Bench: J.J. Munir



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 74 of 2022
 

 
Appellant :- Sayad Bisarat Ali And 2 Others
 
Respondent :- Archit Goyal And 3 Others
 
Counsel for Appellant :- Brijesh Kumar Yadava,Narendra Kumar
 

 
Hon'ble J.J. Munir,J.

Case called on.

No one appears on behalf of the appellants.

This Second Appeal has been filed against a judgment and order dated 29.03.2022 passed in a Miscellaneous Civil Appeal under Order XLIII Rule 1(r) CPC arising out of the rejection of a temporary injunction application by the Civil Judge (Senior Division) under Order XXXIX Rules 1 and 2 of the Code.

The order under challenge is an order and not a decree. Hence the present Second Appeal is not maintainable. It is, accordingly, dismissed as not maintainable.

Order Date :- 9.6.2022

NSC

 

 

 
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