Ramakant Alias Kanta And Others vs Vikrama Singh And Another
2022 Latest Caselaw 6281 ALL

Citation : 2022 Latest Caselaw 6281 ALL
Judgement Date : 7 July, 2022

Allahabad High Court

Ramakant Alias Kanta And Others vs Vikrama Singh And Another on 7 July, 2022

Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SECOND APPEAL No. - 339 of 2002
 

 
Appellant :- Ramakant Alias Kanta And Others
 
Respondent :- Vikrama Singh And Another
 
Counsel for Appellant :- S.N.Singh,A.K.Rai,V.K. Singh
 
Counsel for Respondent :- Anil Kumar Srivastava,Amit Kumar Srivastava,C.L.Pandey,N.K. Pandey,N.L.Pandey,Rakesh Pande,Sanjeev Kumar Asthana,Swapnil Kumar,Swapnil Srivastava
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Heard Sri V.K. Singh, learned counsel for the appellants, Sri N.L. Pandey, learned counsel for the respondent no. 4 and Sri Sanjeev Kumar Asthana, learned counsel for the respondent no. 3.

Judgment reserved.

Order Date :- 7.7.2022

Shekhar

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