Jai Shankar Pandey vs State Of U.P. Thru. Its Prin. ...
2022 Latest Caselaw 25 ALL

Citation : 2022 Latest Caselaw 25 ALL
Judgement Date : 13 January, 2022

Allahabad High Court

Jai Shankar Pandey vs State Of U.P. Thru. Its Prin. ... on 13 January, 2022

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CIVIL MISC REVIEW APPLICATION DEFECTIVE No. - 6 of 2022
 

 
Applicant :- Jai Shankar Pandey
 
Opposite Party :- State Of U.P. Thru. Its Prin. Secry. Home Civil Secrtt. Of U.P. Lko And 3 Others
 
Counsel for Applicant :- Sanjay Misra
 

 
Hon'ble Dinesh Kumar Singh,J.

1. This is a review petition seeking review of Judgment and Order dated 15-11-2021 passed by Hon'ble Mr. Justice J.J.Munir in Writ Petition No. 24541 (S/S) of 2021, Jai Shanker Pandey Vs State of U.P. and Others.

2. Registry is directed to place this review petition before Hon'ble the Chief Justice/Hon'ble the Senior Judge for nomination for listing it before the appropriate court at an early date.

Order Date :- 13.1.2022

AKS

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