Geetanjali Singh vs State Of U.P. And 2 Others
2022 Latest Caselaw 112 ALL

Citation : 2022 Latest Caselaw 112 ALL
Judgement Date : 16 February, 2022

Allahabad High Court

Geetanjali Singh vs State Of U.P. And 2 Others on 16 February, 2022

Bench: Ajit Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 84
 

 
Case :- APPLICATION U/S 482 No. - 28987 of 2021
 

 
Applicant :- Geetanjali Singh
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Vidit Narayan Mishra
 
Counsel for Opposite Party :- G.A.,Kailash Nath
 

 
Hon'ble Ajit Singh,J.

At the outset, learned counsel for opposite party no. 2 has raised preliminary objection and stated that revision should be filed in this matter.

He prays that he may be given sometime to apprise the court about the judgment of this Court and Apex Court in this regard.

List this case on 24.02.2022 as fresh.

Order Date :- 16.2.2022

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