Vijay Kumar vs State Of U.P. And 5 Others
2022 Latest Caselaw 22350 ALL

Citation : 2022 Latest Caselaw 22350 ALL
Judgement Date : 21 December, 2022

Allahabad High Court

Vijay Kumar vs State Of U.P. And 5 Others on 21 December, 2022

Bench: Pankaj Bhatia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 19723 of 2022
 

 
Petitioner :- Vijay Kumar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Hare Ram Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Bhatia,J.

Civil Misc. Modification Application No. 2 of 2022

Heard learned counsel for the applicant.

The modification application is disposed off modifying the order dated 08.12.2022 to the extent that the petitioner would be at liberty to file a fresh application alongwith whatever judgments that he chooses to rely and whatever the facts he wants to file, which shall be decided in accordance with law.

Order Date :- 21.12.2022

Shafique

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