Citation : 2022 Latest Caselaw 21877 ALL
Judgement Date : 19 December, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ? Court No. - 70 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 48525 of 2022 Applicant :- Sonu @ Shivam Opposite Party :- State of U.P. Counsel for Applicant :- Deepak Kumar Counsel for Opposite Party :- G.A. Hon'ble Piyush Agrawal,J.
Seen the Preliminary Enquiry report dated 17.12.2022 submitted pursuant to the order of this Court dated 13.12.2022.
An Office report has also been submitted by the concerned section tendering unconditional apology with the assurance not to commit such mistake in future thereby causing inconvenience to the Court.
The inquiry against the Officers concerned may be consigned to record.
Heard learned counsel for the applicant as well as learned Additional Government Advocate for the State of U.P.
Judgment reserved.
List for delivery of judgment tomorrow, i.e. 20.12.2022.
Order Date :- 19.12.2022
samz
(Piyush Agrawal, J.)
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